Citation : 2011 Latest Caselaw 4168 ALL
Judgement Date : 26 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 48769 of 2011 Petitioner :- Constable Jagdish Singh And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- A.K.Tripathi Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Connect it with Writ Petition No. 35915 of 2011. In the meantime, the parties may exchange their affidavits.
Order Date :- 26.8.2011
OP
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