Teeju vs Shiv Narain & Others
2011 Latest Caselaw 4155 ALL

Citation : 2011 Latest Caselaw 4155 ALL
Judgement Date : 26 August, 2011

Allahabad High Court

Teeju vs Shiv Narain & Others on 26 August, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CRIMINAL REVISION No. - 1662 of 2002
 

 
Petitioner :- Teeju
 
Respondent :- Shiv Narain & Others
 
Petitioner Counsel :- Sanjiv Ratna
 
Respondent Counsel :- Govt. Advocate,Kamal Kishore
 

 
Hon'ble Yogesh Chandra Gupta,J.

List is revised. None is present for the revisionist.

On earlier dates fixed in the matter, no one was present for the revisionist. It appears that the revisionist has lost its interest in pursuing the case. Therefore, the revision is dismissed for non-prosecution.

Order Date :- 26.8.2011

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