C/M Janhit Madhyamik Vidhyalaya vs State Of U.P. Thru Secy. And Others
2011 Latest Caselaw 4154 ALL

Citation : 2011 Latest Caselaw 4154 ALL
Judgement Date : 26 August, 2011

Allahabad High Court

C/M Janhit Madhyamik Vidhyalaya vs State Of U.P. Thru Secy. And Others on 26 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 48835 of 2011
 

 
Petitioner :- C/M Janhit Madhyamik Vidhyalaya
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- V.B. Khare
 
Respondent Counsel :- C.S.C.,J.N. Maurya
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos. 1 and 3. Sri J.N. Maurya has entered appearance on behalf of respondent Nos. 2 and 4.

Each one of the respondents is accorded 12 weeks' time to file counter affidavit.

List this petition after 12 weeks.

Order Date :- 26.8.2011

SRY

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