Pankaj Singh & Another vs State Of U.P. & Others
2011 Latest Caselaw 4145 ALL

Citation : 2011 Latest Caselaw 4145 ALL
Judgement Date : 25 August, 2011

Allahabad High Court

Pankaj Singh & Another vs State Of U.P. & Others on 25 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 496 of 2010
 

 
Petitioner :- Pankaj Singh & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Neeraj Shukla,Radha Kant Ojha
 
Respondent Counsel :- C.S.C.,Dan Bahadur Singh,G.K. Singh
 

 
Hon'ble V.K. Shukla,J.

List after four weeks. Interim order already passed is extended till the next date of listing.

Order Date :- 25.8.2011

SRY

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