Citation : 2011 Latest Caselaw 4141 ALL
Judgement Date : 25 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21902 of 2011 Petitioner :- Istekar @ Iftekhar And Another Respondent :- State Of U.P. Petitioner Counsel :- Nasiruzzaman Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Parcha filed by Sri Sanjai Mishra for the complainant is taken on record.
As prayed put up this case as fresh on 30.8.2011.
Order Date :- 25.8.2011
Gss
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