Priyanka Srivastava And Others vs Union Of India And Others
2011 Latest Caselaw 4139 ALL

Citation : 2011 Latest Caselaw 4139 ALL
Judgement Date : 25 August, 2011

Allahabad High Court

Priyanka Srivastava And Others vs Union Of India And Others on 25 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 44991 of 2011
 

 
Petitioner :- Priyanka Srivastava And Others
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Siddharth Nandan,T.P. Singh
 
Respondent Counsel :- A.S.G.I.,Gautam Baghel,Ram Gopal Tripathi,S.C.
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit filed today is accepted and taken on record.

List this case in the next cause list.

Order Date :- 25.8.2011

SRY

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