Abhai Singh vs State Of U.P.
2011 Latest Caselaw 4124 ALL

Citation : 2011 Latest Caselaw 4124 ALL
Judgement Date : 25 August, 2011

Allahabad High Court

Abhai Singh vs State Of U.P. on 25 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21924 of 2011
 

 
Petitioner :- Abhai Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Janardan Yadav,Sheo Ram Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri Kailash Prakash Pathak on behalf of complainant is taken on record.

As prayed put up this case on 30.8.2011 as fresh.

Order Date :- 25.8.2011

Gss

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