Alishan Khan vs C.B.I. Thru S.P.C.B.I. Dehradun
2011 Latest Caselaw 4123 ALL

Citation : 2011 Latest Caselaw 4123 ALL
Judgement Date : 25 August, 2011

Allahabad High Court

Alishan Khan vs C.B.I. Thru S.P.C.B.I. Dehradun on 25 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21897 of 2011
 

 
Petitioner :- Alishan Khan
 
Respondent :- C.B.I. Thru S.P.C.B.I. Dehradun
 
Petitioner Counsel :- V.K. Jaiswal
 
Respondent Counsel :- N.I.Jafri
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed put up this case on 30.8.2011 as fresh.

Order Date :- 25.8.2011

Gss

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