Smt. Arti Gupta vs State Of U.P. And Others
2011 Latest Caselaw 4118 ALL

Citation : 2011 Latest Caselaw 4118 ALL
Judgement Date : 25 August, 2011

Allahabad High Court

Smt. Arti Gupta vs State Of U.P. And Others on 25 August, 2011

Bench: Ashok Bhushan, Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 3121 of 2011
 

 
Petitioner :- Smt. Arti Gupta
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Swapnil Kumar,Ashok Kumar,Praveen Kumar
 
Respondent Counsel :- C.S.C.,Sudha Pandey
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Ran Vijai Singh,J.

Dismissed.

For orders see order of the date passed on writ petition No. 7347 of 2011, Sanjay Gupta Vs. State of U.P. and others.

Order Date :- 25.8.2011

LA/-

Download the LatestLaws.com Mobile App