Subhash vs State Of U.P.
2011 Latest Caselaw 4107 ALL

Citation : 2011 Latest Caselaw 4107 ALL
Judgement Date : 25 August, 2011

Allahabad High Court

Subhash vs State Of U.P. on 25 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21886 of 2011
 

 
Petitioner :- Subhash
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mayank Yadav,Vivek Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri Amit Kumar for the complainant is taken on record.

As jointly prayed, put up this case on 2.9.2011 as fresh.

Order Date :- 25.8.2011

Gss

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