Chandrika Chaudhary And Another vs Mohan Singh And Another
2011 Latest Caselaw 4096 ALL

Citation : 2011 Latest Caselaw 4096 ALL
Judgement Date : 24 August, 2011

Allahabad High Court

Chandrika Chaudhary And Another vs Mohan Singh And Another on 24 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2865 of 2011
 

 
Petitioner :- Chandrika Chaudhary And Another
 
Respondent :- Mohan Singh And Another
 
Petitioner Counsel :- Vashistha Tiwari
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice.

Order Date :- 24.8.2011

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