Citation : 2011 Latest Caselaw 4075 ALL
Judgement Date : 24 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1312 of 2011 Petitioner :- National Insurance Co. Ltd. Respondent :- Smt. Krishna And Others Petitioner Counsel :- Anand Kumar Sinha Respondent Counsel :- R.P. Singh Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Civil Misc. Delay Condonation Application No. 244564 of 2011
Issue notice on the aforementioned Delay Condonation Application.
Notice on behalf of the claimant-respondent No.1 has been accepted by Sri R.P. Singh, Advocate, who has filed Caveat on behalf of the said respondent.
Notice will be issued to the remaining respondents by Registered Speed Post A.D. fixing the next date fixed in the matter.
Requisite steps will be taken within a week.
List this case on 19th October, 2011 for consideration of the aforementioned Delay Condonation Application.
Order Date :- 24.8.2011
NS
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