Smt. Meena vs State Of U.P. Thru Prin. Secy. ...
2011 Latest Caselaw 4050 ALL

Citation : 2011 Latest Caselaw 4050 ALL
Judgement Date : 23 August, 2011

Allahabad High Court

Smt. Meena vs State Of U.P. Thru Prin. Secy. ... on 23 August, 2011

Bench: S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 6927 of 2010
 

 
Petitioner :- Smt. Meena
 
Respondent :- State Of U.P. Thru Prin. Secy. Finance And Others
 
Petitioner Counsel :- M.E. Khan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble S.C. Chaurasia,J.

Learned counsel for the petitioner prays for and is granted ten days' time to file rejoinder affidavit.

List thereafter.

Order Date :- 23.8.2011

Manish/

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