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Avadh Kishore Singh vs The Commissioner Lucknow And Ors.
2011 Latest Caselaw 4041 ALL

Citation : 2011 Latest Caselaw 4041 ALL
Judgement Date : 23 August, 2011

Allahabad High Court
Avadh Kishore Singh vs The Commissioner Lucknow And Ors. on 23 August, 2011
Bench: S.C. Chaurasia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 7160 of 2009
 

 
Petitioner :- Avadh Kishore Singh
 
Respondent :- The Commissioner Lucknow And Ors.
 
Petitioner Counsel :- Raghunath Prasad
 
Respondent Counsel :- C.S.C
 

 
Hon'ble S.C. Chaurasia,J.

On the request of the learned counsel for the petitioners, list in the next cause list.

Order Date :- 23.8.2011

Manish/

 

 

 
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