Sushil Kumar Srivastava vs State Of U.P. And Others
2011 Latest Caselaw 4032 ALL

Citation : 2011 Latest Caselaw 4032 ALL
Judgement Date : 23 August, 2011

Allahabad High Court

Sushil Kumar Srivastava vs State Of U.P. And Others on 23 August, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 46966 of 2011
 

 
Petitioner :- Sushil Kumar Srivastava
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Atma Ram Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted three weeks time to file counter affidavit. Rejoinder affidavit may be filed within one week thereafter.

List in the week commencing 10.10.2011

Order Date :- 23.8.2011

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