Dinesh Singh vs State Of U.P.
2011 Latest Caselaw 3962 ALL

Citation : 2011 Latest Caselaw 3962 ALL
Judgement Date : 19 August, 2011

Allahabad High Court

Dinesh Singh vs State Of U.P. on 19 August, 2011

Bench: Devendra Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32191 of 2010
 

 
Petitioner :- Dinesh Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Jitendra Prasad Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Devendra Pratap Singh,J.

Counter affidavit filed today is taken on record.

Learned counsel for the applicant prays for and is granted a week's time to file rejoinder affidavit.

List immediately thereafter in its turn.

Order Date :- 19.8.2011

PKG

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