Citation : 2011 Latest Caselaw 3957 ALL
Judgement Date : 19 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 46 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 1393 of 2007 Petitioner :- Natthu Singh Yadav & Another Respondent :- State Of U.P. Petitioner Counsel :- V.S. Singh,Sanjeev Khare,Vinay Saran,Vishwajeet Singh Respondent Counsel :- Govt. Advocate,Ajay Sengar Hon'ble Amar Saran,J.
Hon'ble Shyam Shankar Tiwari,J.
Case called out. None appeared for the appellants. The case is passed over.
Order Date :- 19.8.2011
RU
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!