Sarjan And Others vs State Of U.P.
2011 Latest Caselaw 3942 ALL

Citation : 2011 Latest Caselaw 3942 ALL
Judgement Date : 19 August, 2011

Allahabad High Court

Sarjan And Others vs State Of U.P. on 19 August, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4123 of 2011
 

 
Petitioner :- Sarjan And Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Santosh Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

Lower court's record has been received in the office but it has not been annexed with the appeal.

Office to annexe the same and put up on 23.08.2011 as fresh.

Order Date :- 19.8.2011

shailesh

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