Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Oriental Insurance Co. Ltd. vs Chandrawati And Others
2011 Latest Caselaw 3913 ALL

Citation : 2011 Latest Caselaw 3913 ALL
Judgement Date : 18 August, 2011

Allahabad High Court
Oriental Insurance Co. Ltd. vs Chandrawati And Others on 18 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1278 of 2011
 

 
Petitioner :- Oriental Insurance Co. Ltd.
 
Respondent :- Chandrawati And Others
 
Petitioner Counsel :- Amaresh Sinha
 
Respondent Counsel :- R.K. Parahans
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Case called out. None is present for the appellant.

Put up as fresh on 22nd September, 2011.

Order Date :- 18.8.2011

NS

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter