The United India Insurance Co. ... vs Smt. Shakuntala And Others
2011 Latest Caselaw 3885 ALL

Citation : 2011 Latest Caselaw 3885 ALL
Judgement Date : 18 August, 2011

Allahabad High Court

The United India Insurance Co. ... vs Smt. Shakuntala And Others on 18 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2791 of 2011
 

 
Petitioner :- The United India Insurance Co. Ltd.
 
Respondent :- Smt. Shakuntala And Others
 
Petitioner Counsel :- Ashutosh Srivastava
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Case called out. None is present for the appellant.

Put up as fresh on 25th August, 2011.

Order Date :- 18.8.2011

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