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Smt. Pushpa Verma vs Sri Preddep Kumar Verma
2011 Latest Caselaw 3839 ALL

Citation : 2011 Latest Caselaw 3839 ALL
Judgement Date : 17 August, 2011

Allahabad High Court
Smt. Pushpa Verma vs Sri Preddep Kumar Verma on 17 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 101 of 1998
 

 
Petitioner :- Smt. Pushpa Verma
 
Respondent :- Sri Preddep Kumar Verma
 
Petitioner Counsel :- A.D. Prabhakar
 
Respondent Counsel :- Pk Jain
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

    On prayer made by Sri Ashok Kumar Tripathi, Advocate, holding brief for Sri A.D. Prabhakar, learned counsel for the appellant, the case is directed to be listed in the next cause list.

Order Date :- 17.8.2011

NS

 

 

 
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