C/M Public Degree College And ... vs State Of U.P. And Others
2011 Latest Caselaw 3822 ALL

Citation : 2011 Latest Caselaw 3822 ALL
Judgement Date : 16 August, 2011

Allahabad High Court

C/M Public Degree College And ... vs State Of U.P. And Others on 16 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 46324 of 2011
 

 
Petitioner :- C/M Public Degree College And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare
 
Respondent Counsel :- C.S.C.,Neeraj Tiwari
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent No.1. Sri Neeraj Tiwari, Advocate has entered appearance on behalf of respondent Nos. 2 and 3.

Each one of the respondents is granted three weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next one week.

List after four weeks on 21.09.2011.

Any deposit made during this period shall abide by final order to be passed by this Court.

Order Date :- 16.8.2011

SRY

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