Moti vs State Of U.P. & Others
2011 Latest Caselaw 3819 ALL

Citation : 2011 Latest Caselaw 3819 ALL
Judgement Date : 16 August, 2011

Allahabad High Court

Moti vs State Of U.P. & Others on 16 August, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4757 of 2011
 

 
Petitioner :- Moti
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Prashant K. Lal
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

This appeal has been filed against the acquittal, therefore, put up on 23rd August 2011 as fresh before appropriate Bench for admission.

Order Date :- 16.8.2011

shailesh

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