Citation : 2011 Latest Caselaw 3797 ALL
Judgement Date : 16 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4779 of 2011 Petitioner :- Babloo Respondent :- State Of U.P. Petitioner Counsel :- Anjani Kumar Dubey Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
The lower court's record has not been received.
List after three weeks. In the meantime, the same may be procured.
Order Date :- 16.8.2011
shailesh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!