Girja Shankar Pandey vs State Of U.P.
2011 Latest Caselaw 3796 ALL

Citation : 2011 Latest Caselaw 3796 ALL
Judgement Date : 16 August, 2011

Allahabad High Court

Girja Shankar Pandey vs State Of U.P. on 16 August, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13627 of 2011
 

 
Petitioner :- Girja Shankar Pandey
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sameer Jain
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

List revised. None responded to press the bail application.

List in the next cause list.

Order Date :- 16.8.2011

shailesh

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