Pratima Singh Sub Insptector vs State Of U.P. & Others
2011 Latest Caselaw 3785 ALL

Citation : 2011 Latest Caselaw 3785 ALL
Judgement Date : 16 August, 2011

Allahabad High Court

Pratima Singh Sub Insptector vs State Of U.P. & Others on 16 August, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 46428 of 2011
 

 
Petitioner :- Pratima Singh Sub Insptector
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Vijay Gautam
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Put up day after tomorrow i.e. on 18.8.2011 as fresh. Meanwhile, learned Standing Counsel may seek instruction in the matter particularly that any approval has been taken from the Police Establishment Board before transferring the petitioner.

Order Date :- 16.8.2011

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