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C/M Sagar Sanskrit Kanya ... vs State Of U.P. And Others
2011 Latest Caselaw 3765 ALL

Citation : 2011 Latest Caselaw 3765 ALL
Judgement Date : 12 August, 2011

Allahabad High Court
C/M Sagar Sanskrit Kanya ... vs State Of U.P. And Others on 12 August, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 34027 of 2011
 

 
Petitioner :- C/M Sagar Sanskrit Kanya Mahavidyalaya And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.D. Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Six weeks' further time is accorded for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 12.8.2011

SRY

 

 

 
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