Subhadra Devi vs Sub-Divisional Magistrate And ...
2011 Latest Caselaw 3763 ALL

Citation : 2011 Latest Caselaw 3763 ALL
Judgement Date : 12 August, 2011

Allahabad High Court

Subhadra Devi vs Sub-Divisional Magistrate And ... on 12 August, 2011

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 18454 of 2011
 

 
Petitioner :- Subhadra Devi
 
Respondent :- Sub-Divisional Magistrate And Others
 
Petitioner Counsel :- Pavan Kishore,Mahendra Pratap Yadav
 
Respondent Counsel :- C.S.C.,Gulab Chandra
 
Hon'ble Sudhir Agarwal, J.

List this case in the next cause list.

Dt. 12.8.2011

PS-18454/11

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