Balram vs Ram Khelawan And 5 Ors.
2011 Latest Caselaw 3762 ALL

Citation : 2011 Latest Caselaw 3762 ALL
Judgement Date : 12 August, 2011

Allahabad High Court

Balram vs Ram Khelawan And 5 Ors. on 12 August, 2011

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- MISC. SINGLE No. - 1143 of 2008
 

 
Petitioner :- Balram
 
Respondent :- Ram Khelawan And 5 Ors.
 
Petitioner Counsel :- Surendra Sharma
 
Respondent Counsel :- C.S.C.,R.P.Awasthi
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned, on the request of the learned counsel for the petitioner.

List in the next cause list.

Interim order shall continue till the next date of listing.

Order Date :- 12.8.2011

Manish/

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