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Sadhan Sahkari Samiti Tihut ... vs State Of U.P.Through Secy. Deptt. ...
2011 Latest Caselaw 3755 ALL

Citation : 2011 Latest Caselaw 3755 ALL
Judgement Date : 12 August, 2011

Allahabad High Court
Sadhan Sahkari Samiti Tihut ... vs State Of U.P.Through Secy. Deptt. ... on 12 August, 2011
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- MISC. SINGLE No. - 461 of 2008
 

 
Petitioner :- Sadhan Sahkari Samiti Tihut Through Its Secy.
 
Respondent :- State Of U.P.Through Secy. Deptt. Of Food And Civil Supplies
 
Petitioner Counsel :- Prabhu Ranjan Tripathi
 
Respondent Counsel :- C.S.C.,Haushila Prasad,Sunder Lal
 

 
Hon'ble Ritu Raj Awasthi,J.

It is informed by the parties' counsel that the affidavits have been exchanged and the matter is ripe for final hearing.

List this matter in the next cause list for admission/hearing in the hearing list.

Order Date :- 12.8.2011

Manish/

 

 

 
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