Syed Haseen Ashraf " Sajjada ... vs District Judge Ambedkar Nagar And ...
2011 Latest Caselaw 3754 ALL

Citation : 2011 Latest Caselaw 3754 ALL
Judgement Date : 12 August, 2011

Allahabad High Court

Syed Haseen Ashraf " Sajjada ... vs District Judge Ambedkar Nagar And ... on 12 August, 2011

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- MISC. SINGLE No. - 700 of 2008
 

 
Petitioner :- Syed Haseen Ashraf " Sajjada Nasheen "
 
Respondent :- District Judge Ambedkar Nagar And 7 Ors.
 
Petitioner Counsel :- Mohd. Adil Khan
 
Respondent Counsel :- C.S.C.,Aftab Ahmad
 

 
Hon'ble Ritu Raj Awasthi,J.

C.M. Application No. 41699 of 2011

Adjourned, on the request of the learned counsel for the petitioner.

List in the next cause list.

Interim order shall continue till the next date of listing.

Order Date :- 12.8.2011

Manish/

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