Virendra Kumar Tiwari vs Mithilesh Pratap Singh And Others
2011 Latest Caselaw 3753 ALL

Citation : 2011 Latest Caselaw 3753 ALL
Judgement Date : 12 August, 2011

Allahabad High Court

Virendra Kumar Tiwari vs Mithilesh Pratap Singh And Others on 12 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 51333 of 2010
 

 
Petitioner :- Virendra Kumar Tiwari
 
Respondent :- Mithilesh Pratap Singh And Others
 
Petitioner Counsel :- Rajeev Misra
 
Respondent Counsel :- Virendra Prakash,Anil Sharma,S.C.,S.C. Verma
 

 
Hon'ble V.K. Shukla,J.

List after two weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 12.8.2011

SRY

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