Citation : 2011 Latest Caselaw 3748 ALL
Judgement Date : 12 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
?Court No. - 5
Case :- SERVICE SINGLE No. - 4042 of 1991
Petitioner :- Ajai Shukla {State}
Respondent :- The Chief Horticulturist Horticulture Alld. And Others
Petitioner Counsel :- Jitendra Prakash
Respondent Counsel :- C S C
Hon'ble Ritu Raj Awasthi,J.
Learned Standing Counsel prays for and is allowed two weeks' time to file objection, if any, on the application for condonation of delay and recall of order dated 14.3.2011.
List thereafter.
Order Date :- 12.8.2011
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