C/M Kisan Inter College And ... vs State Of U.P. And Others
2011 Latest Caselaw 3720 ALL

Citation : 2011 Latest Caselaw 3720 ALL
Judgement Date : 11 August, 2011

Allahabad High Court

C/M Kisan Inter College And ... vs State Of U.P. And Others on 11 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 30351 of 2011
 

 
Petitioner :- C/M Kisan Inter College And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.P. Pandey
 
Respondent Counsel :- C.S.C.,K.N. Mishra,Vinod Kumar Singh
 

 
Hon'ble V.K. Shukla,J.

Rejoinder affidavit filed today is accepted and taken on record.

List after three weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 11.8.2011

SRY

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