Narwada Prasad vs State Of U.P.And Others
2011 Latest Caselaw 3704 ALL

Citation : 2011 Latest Caselaw 3704 ALL
Judgement Date : 10 August, 2011

Allahabad High Court

Narwada Prasad vs State Of U.P.And Others on 10 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20517 of 2011
 

 
Petitioner :- Narwada Prasad
 
Respondent :- State Of U.P.And Others
 
Petitioner Counsel :- Sudish
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

List revised.

None is present to press the application.

List this case in the next cause list.

Order Date :- 10.8.2011

Gss

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