Sanwar Khan And Another vs State Of U.P.
2011 Latest Caselaw 3590 ALL

Citation : 2011 Latest Caselaw 3590 ALL
Judgement Date : 5 August, 2011

Allahabad High Court

Sanwar Khan And Another vs State Of U.P. on 5 August, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4555 of 2011
 

 
Petitioner :- Sanwar Khan And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Shyam Kumar Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

Heard learned counsel for the appellants and the learned AGA for the State and perused the record.

Admit. Summon the lower court's record.

List immediately after receipt of the aforesaid record for hearing.

There will be no stay against the operation of the impugned order.

Order Date :- 5.8.2011

shailesh

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