Krishna Kumar Singh vs Jagdish Narain @ Jagdish Prasad ...
2011 Latest Caselaw 3469 ALL

Citation : 2011 Latest Caselaw 3469 ALL
Judgement Date : 3 August, 2011

Allahabad High Court

Krishna Kumar Singh vs Jagdish Narain @ Jagdish Prasad ... on 3 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2617 of 2011
 

 
Petitioner :- Krishna Kumar Singh
 
Respondent :- Jagdish Narain @ Jagdish Prasad And Others
 
Petitioner Counsel :- I.P. Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

On prayer made by Sri I.P. Singh, learned counsel for the appellant, the case is directed to be put up as fresh on 30.8.2011, so as to enable him to examine the question of maintainability of the appeal. In the meantime, Stamp Reporter will also submit his fresh report in this regard.

Order Date :- 3.8.2011

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