Asif Nawaz Khan vs Aligarh Muslim University And ...
2011 Latest Caselaw 3453 ALL

Citation : 2011 Latest Caselaw 3453 ALL
Judgement Date : 3 August, 2011

Allahabad High Court

Asif Nawaz Khan vs Aligarh Muslim University And ... on 3 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 30288 of 2011
 

 
Petitioner :- Asif Nawaz Khan
 
Respondent :- Aligarh Muslim University And Others
 
Petitioner Counsel :- Ajay Bhanot,Irfan Chaudhary
 
Respondent Counsel :- Smt. Sunita Agrawal,S.C.
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit filed today is accepted and taken on record.

List in the next cause list. Rejoinder affidavit, if any, may be filed by the next date fixed.

Order Date :- 3.8.2011

SRY

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