Shantanu Yadav vs Mahamaya Technical University ...
2011 Latest Caselaw 3414 ALL

Citation : 2011 Latest Caselaw 3414 ALL
Judgement Date : 2 August, 2011

Allahabad High Court

Shantanu Yadav vs Mahamaya Technical University ... on 2 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 35588 of 2011
 

 
Petitioner :- Shantanu Yadav
 
Respondent :- Mahamaya Technical University Coordinator State E.Exam & Anr
 
Petitioner Counsel :- Akhilesh Chandra Shukla
 
Respondent Counsel :- C.S.C.,Neeraj Tiwari
 

 
Hon'ble V.K. Shukla,J.

In spite of mention being made, counsel for the petitioner is not present. However, Sri Neeraj Tiwari, Advocate request that he case be passed over, so that he may file counter affidavit by the next date.

Request made is accepted. The case is passed over for the day.

Order Date :- 2.8.2011

SRY

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