Saiyad Wasif Ali vs State Of U.P. And Others
2011 Latest Caselaw 3395 ALL

Citation : 2011 Latest Caselaw 3395 ALL
Judgement Date : 2 August, 2011

Allahabad High Court

Saiyad Wasif Ali vs State Of U.P. And Others on 2 August, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 43051 of 2011
 

 
Petitioner :- Saiyad Wasif Ali
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.P.Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Put up on 9.8.2011 as fresh. Meanwhile, learned Standing Counsel may produce the record to show that what are the materials on record which led the suspension order.

Order Date :- 2.8.2011

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