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Smt. Rekha Verma vs State Of U.P. And Another
2011 Latest Caselaw 3358 ALL

Citation : 2011 Latest Caselaw 3358 ALL
Judgement Date : 1 August, 2011

Allahabad High Court
Smt. Rekha Verma vs State Of U.P. And Another on 1 August, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 42645 of 2011
 

 
Petitioner :- Smt. Rekha Verma
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- B.R.Sharma
 
Respondent Counsel :- C.S.C.,Mahesh Narain Sharma
 

 
Hon'ble Rajes Kumar,J.

Put up on Thursday i.e. on 4.8.2011 as fresh. Meanwhile, learned Standing Counsel may produce the record.

Order Date :- 1.8.2011

OP

 

 

 
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