Distt Administrative Committee & ... vs Regional Administrative ...
2011 Latest Caselaw 3353 ALL

Citation : 2011 Latest Caselaw 3353 ALL
Judgement Date : 1 August, 2011

Allahabad High Court

Distt Administrative Committee & ... vs Regional Administrative ... on 1 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 469 of 2005
 

 
Petitioner :- Distt Administrative Committee & Another
 
Respondent :- Regional Administrative Committee & Another
 
Petitioner Counsel :- Sujeet Kumar Rai
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

On prayer made by Sri Sujeet Kumar Rai, learned counsel for the appellants, the case is directed to be listed in the next cause list, so as to enable him to do the needful, as mentioned in the order dated 18.7.2011.

Order Date :- 1.8.2011

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