Neetu Chaturvedi And Another vs Dr. Bhimrao Ambedkar University ...
2011 Latest Caselaw 3343 ALL

Citation : 2011 Latest Caselaw 3343 ALL
Judgement Date : 1 August, 2011

Allahabad High Court

Neetu Chaturvedi And Another vs Dr. Bhimrao Ambedkar University ... on 1 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 35607 of 2011
 

 
Petitioner :- Neetu Chaturvedi And Another
 
Respondent :- Dr. Bhimrao Ambedkar University And Others
 
Petitioner Counsel :- Manish Goyal
 
Respondent Counsel :- Sanjay Kumar Singh
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit filed today is accepted and taken on record.

List in the next cause list, with office report as to service on respondent No.4.

Rejoinder affidavit, if any, may be filed by the date fixed.

Order Date :- 1.8.2011

SRY

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