Jyoti Dixit (Smt. Jyoti Tripathi ) vs Vice Chancellor, C.S.J.M. ...
2011 Latest Caselaw 3334 ALL

Citation : 2011 Latest Caselaw 3334 ALL
Judgement Date : 1 August, 2011

Allahabad High Court

Jyoti Dixit (Smt. Jyoti Tripathi ) vs Vice Chancellor, C.S.J.M. ... on 1 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 12851 of 2011
 

 
Petitioner :- Jyoti Dixit (Smt. Jyoti Tripathi )
 
Respondent :- Vice Chancellor, C.S.J.M. Unuiversity And Others
 
Petitioner Counsel :- K.K. Tripathi
 
Respondent Counsel :- Neeraj Tiwari,S.C.,Saumitra Singh,Vijay Shanker Mishra
 

 
Hon'ble V.K. Shukla,J.

As directed vide order dated 25.07.2011, supplementary affidavit has been filed by the candidate as well as Manager of the institution concerned.

List in the next cause list.

Personal appearance of the Manager is exempted unless otherwise directed by this Court.

Order Date :- 1.8.2011

SRY

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