Babu Lal And Anr. vs Smt. Vandana Singh And Others
2011 Latest Caselaw 3333 ALL

Citation : 2011 Latest Caselaw 3333 ALL
Judgement Date : 1 August, 2011

Allahabad High Court

Babu Lal And Anr. vs Smt. Vandana Singh And Others on 1 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1395 of 2011
 

 
Petitioner :- Babu Lal And Anr.
 
Respondent :- Smt. Vandana Singh And Others
 
Petitioner Counsel :- Ram Ji Singh Patel,Sudhir Srivastava
 
Respondent Counsel :- R.S. Maurya
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Let the papers be placed before the Hon'ble the Chief Justice/ Hon'ble Senior Judge for nominating another Bench of which one of us (S.P.Mehrotra,J.) is not a member.

Order Date :- 1.8.2011

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