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Mahendra Nath Shukla vs State Of U.P. And Another
2011 Latest Caselaw 3323 ALL

Citation : 2011 Latest Caselaw 3323 ALL
Judgement Date : 1 August, 2011

Allahabad High Court
Mahendra Nath Shukla vs State Of U.P. And Another on 1 August, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 42643 of 2011
 

 
Petitioner :- Mahendra Nath Shukla
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- V.K.Singh,G.K.Singh,R.Sharma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioner states that without getting approval from the Board, the petitioner has been transferred from Utraon, Allahabd to Pratapgarh.

Put up day after tomorrow i.e. 3.8.2011 as fresh. Meanwhile, learned Standing Counsel may seek instruction in the matter.

Order Date :- 1.8.2011

OP

 

 

 
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