Pyare Lal vs State Of U.P. And Others
2011 Latest Caselaw 996 ALL

Citation : 2011 Latest Caselaw 996 ALL
Judgement Date : 8 April, 2011

Allahabad High Court

Pyare Lal vs State Of U.P. And Others on 8 April, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 3682 of 2011
 

 
Petitioner :- Pyare Lal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- L. P. Singh
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

Six weeks' time is granted to the respondents for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Interim order already passed is extended till the next date of listing.

Order Date :- 8.4.2011

SRY

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