M/S Shubham Goldiee Masale P. Ltd. vs Union Of India And Others
2011 Latest Caselaw 995 ALL

Citation : 2011 Latest Caselaw 995 ALL
Judgement Date : 8 April, 2011

Allahabad High Court

M/S Shubham Goldiee Masale P. Ltd. vs Union Of India And Others on 8 April, 2011

Bench: Rajes Kumar, Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT TAX No. - 226 of 2002
 

 
Petitioner :- M/S Shubham Goldiee Masale P. Ltd.
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Pankaj Bhatia
 
Respondent Counsel :- S.S.C.,S.P.Kesharwani
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Bharati Sapru,J.

The case is passed over on the request of learned counsel for the petitioner.

Order Date :- 8.4.2011

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