M/S Laxmi Business Promotions ... vs State Of U.P. & Others
2011 Latest Caselaw 988 ALL

Citation : 2011 Latest Caselaw 988 ALL
Judgement Date : 8 April, 2011

Allahabad High Court

M/S Laxmi Business Promotions ... vs State Of U.P. & Others on 8 April, 2011

Bench: Rajes Kumar, Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT TAX No. - 752 of 2010
 

 
Petitioner :- M/S Laxmi Business Promotions Pvt. Ltd.
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Aloke Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Bharati Sapru,J.

Civil Misc. (Review) Application No. 164916 of 2010.

Sri Aloke Kumar, learned counsel for the applicant states that he does not want to press this application.

The application is dismissed as not pressed.

Order Date :- 8.4.2011

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