Citation : 2011 Latest Caselaw 986 ALL
Judgement Date : 8 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT TAX No. - 1625 of 2006 Petitioner :- M/S Shubham Goloodiee Masala (P) Limited & Another Respondent :- Union Of India & Others Petitioner Counsel :- Pankaj Bhatia,Bharatji Agarwal Respondent Counsel :- A.S.G. Hon'ble Rajes Kumar,J.
Hon'ble Bharati Sapru,J.
The case is passed over on the request of learned counsel for the petitioner.
Order Date :- 8.4.2011
OP
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